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Gujarat High Court

Jetavat vs Idar on 9 May, 2011

Author: Abhilasha Kumari

Bench: Abhilasha Kumari

   Gujarat High Court Case Information System 

  
  
    

 
 
    	      
         
	    
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SCA/6003/2011	 1/ 1	ORDER 
 
 

	

 

IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
 

 


 

SPECIAL
CIVIL APPLICATION No. 6003 of 2011
 

 
=========================================================

 

JETAVAT
BECHARSINH JASVANTSINH - Petitioner(s)
 

Versus
 

IDAR
NAGARPALIKA & 2 - Respondent(s)
 

=========================================================
 
Appearance
: 
MR
DJ BHATT for
Petitioner(s) : 1, 
None for Respondent(s) : 1 -
3. 
=========================================================


 
	  
	 
	  
		 
			 

CORAM
			: 
			
		
		 
			 

HON'BLE
			SMT. JUSTICE ABHILASHA KUMARI
		
	

 

 
 


 

Date
: 09/05/2011  
ORAL ORDER 

Heard Mr.D.J.Bhatt, learned counsel for the petitioner.

Notice returnable on 11.7.2011.

In addition to the normal mode of service, Direct Service is also permitted.

(Smt. Abhilasha Kumari, J.) ~gaurav~     Top