Gujarat High Court
Jetavat vs Idar on 9 May, 2011
Author: Abhilasha Kumari
Bench: Abhilasha Kumari
Gujarat High Court Case Information System
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SCA/6003/2011 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL
CIVIL APPLICATION No. 6003 of 2011
=========================================================
JETAVAT
BECHARSINH JASVANTSINH - Petitioner(s)
Versus
IDAR
NAGARPALIKA & 2 - Respondent(s)
=========================================================
Appearance
:
MR
DJ BHATT for
Petitioner(s) : 1,
None for Respondent(s) : 1 -
3.
=========================================================
CORAM
:
HON'BLE
SMT. JUSTICE ABHILASHA KUMARI
Date
: 09/05/2011
ORAL ORDER
Heard Mr.D.J.Bhatt, learned counsel for the petitioner.
Notice returnable on 11.7.2011.
In addition to the normal mode of service, Direct Service is also permitted.
(Smt. Abhilasha Kumari, J.) ~gaurav~ Top