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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(7) in The M.P. Borstal Act, 1928

(7)"security for good behaviour" means security for good behaviour otherwise than for political activities under Section 109 or Section 110 of the [Criminal Procedure Code, 1898 (V of 1898)] [See now the Code of Criminal Procedure, 1973 (2 of 1974).];