Bombay High Court
Swapnil Rasiklal Kothadiya vs Income Tax Officer Ward 2 Pandharpur And ... on 2 August, 2023
Author: K. R. Shriram
Bench: K. R. Shriram
3-wp-3178-2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 3178 OF 2023
Kalpana P. Sanghavi .. Petitioner.
v/s.
Assistant Commissioner of Income Tax
Central Circle-2(3), Pune & Another .. Respondents.
Mr. Tanmay Phadke i/b. Mr. Ruturaj Gurjar, for Petitioner.
Mr. Ajeet Manwani, for Respondents.
WITH
WRIT PETITION NO.12299 OF 2022
Swapnil R. Kothadia .. Petitioner
v/s.
Income Tax Officer,Ward 2
Pandhapur & Others .. Respondents
WITH
WRIT PETITION NO.332 OF 2023
Shriram Jawahar Shetkari Sahakari
Sakhar Udyog .. Petitioner
v/s.
Ass. Commissioner of Income Tax
Satara & Others .. Respondents.
Mr. Tanmay Phadke i/b. Mr. Ruturaj Gurjar, for Petitioner in both the
matters.
Mr. Suresh Kumar, for Respondents in both the matters.
CORAM: K. R. SHRIRAM &
FIRDOSH P. POONIWALLA,JJ.
DATED : 2nd AUGUST 2023.
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P.C:-
Not on board. Upon mentioning, taken on board. Mr. Phadke states that the ad-interim relief granted earlier in all these matters are expiring during this week. The ad-interim relief is extended till 22nd December 2023.
2 Respondents to file reply and serve a copy thereof on or before 9th October 2023. Rejoinder, if any, to be filed and copy served by 6th November 2023.
3 Petitions be listed on 4th December 2023.
(FIRDOSH P. POONIWALLA,J.) (K. R. SHRIRAM,J.)
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