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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(2)(g) in The U.P. Minor Minerals (Concession) Rules, 1963

(g)The earnest money deposited by the bidders/tenderers will be returned to them except the successful bidder/tenderer.