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[Cites 0, Cited by 0] [Section 1041] [Entire Act]

Bengal Presidency - Subsection

Section 1041(d) in Police Regulations, Bengal , 1943

(d)The list of recommendations shall contain the full name and rank of each person recommended, the police force of which he is or was a member, and particulars of the action or service for which the grant of the medal is recommended. Recommendations made under sub-clause (ii) of clause (a) should be placed in order of merit as far as possible.