Section 25(2)(viii) in The U.P. Cinematograph Rules, 1951

[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(2)(viii) in The U.P. Cinematograph Rules, 1951

(viii)Where switchboards are installed in the projection room, the space between any switchboard and the wall shall be enclosed with fire proof material in such a manner that the fire proof material in such a manner that the fire cannot spread to the wiring at the back of the switchboard;

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State of Uttar Pradesh - Subsection

Section 25(2)(viii) in The U.P. Cinematograph Rules, 1951