Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40(3)] [Section 40] [Entire Act] State of West Bengal - Subsection Section 40(3)(b) in Gorkhaland Territorial Administration Act, 2011 (b)during the absence of the Chief Executive, exercise all the powers, perform all the functions and discharge all duties of the Chief Executive;