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[Cites 0, Cited by 0] [Section 37(4)] [Section 37] [Entire Act]

State of Karnataka - Subsection

Section 37(4)(a) in The Karnataka Public Libraries Act, 1965

(a)The State Bibliographical Bureau shall undertake such bibliographical work as may be prescribed and may for this purpose collaborate with Departments of Government and educational and other bodies in the State.