Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Uttar Pradesh - Subsection Section 12(1) in The U.P. Scheduled Commodities Dealers (Licensing and Restriction on Hoarding) Order, 1989 (1)The State Government may, in the public interest, exempt wholly or partly any scheduled commodity from the provisions of this Order.
