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Madhya Pradesh High Court

Indrakamal vs The State Of M.P. on 14 November, 2014

1

Cr. A. No.685/2003.
14.11.2014

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This case is listed today as reference case along with the Criminal Appeal No. 137 106. After passing the order in such other appeal, the case is adjourned with a direction to place always along with all connected criminal appeal.

(U. C. Maheshwari) (Subhash Kakade) Judge Judge