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State of Odisha - Section

Section 4 in The Orissa Private Ferries Rules, 1954

4.

All boats shall have load lines marked by the Tahsildar or Gazetted Revenue Officer deputed by the Collector of the district in red lines showing the maximum loads with which the boats can be safely loaded and in no case passengers or goods shall be taken on board beyond these limits. Capacity of all boats showing the maximum number of passengers and quantity of goods that can be taken on each boat at a time shall be noted separately on each boat. The Tahsildar or a Gazetted Revenue Officer deputed by the Collector for the said purpose shall be primarily responsible to get the load limits chocked.