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[Cites 0, Cited by 0] [Section 11N(3)] [Section 11N] [Entire Act]

Union of India - Subsection

Section 11N(3)(i) in Income Tax Rules, 1962

(i)in the case of drinking water projects, to individuals belonging to the economically weaker sections or to the local authority or the village panchayat, as the case may be;