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Bombay High Court

The Principal Commissioner Of Income ... vs Indian Loan Receivable Trust May 2008 on 5 August, 2022

Author: Abhay Ahuja

Bench: Dhiraj Singh Thakur, Abhay Ahuja

                      Priya Soparkar                                 1       28, 29 and 31 itxa 774-18 and ors-os

                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION


                                                   INCOME TAX APPEAL NO.774 OF 2018


                      The Principal Commissioner of
PRIYA                 Income Tax-23, Mumbai.                                         ... Appellant
RAJESH                      V/s.
SOPARKAR              M/s Indian Loan Receivable Trust Mat 2008                      ... Respondent
Digitally signed by
PRIYA RAJESH                                                 WITH
SOPARKAR                                           INCOME TAX APPEAL NO.779 OF 2018
Date: 2022.08.06
12:34:04 +0530
                      The Principal Commissioner of
                      Income Tax-23, Mumbai.                                         ... Appellant
                             V/s.
                      M/s Indian Corporate Loan Securitization
                      Trust 2008, Series-27.                                         ... Respondent


                                                             AND
                                               INCOME TAX APPEAL NO.782 OF 2018


                      The Principal Commissioner of
                      Income Tax-23, Mumbai.                                         ... Appellant
                            V/s.
                      M/s Long Bond Receivable Trust 2006, Series IV.                ... Respondent
                                                     ---
                      Mr.P.C.Chhotary, Advocate for the Appellant.
                      Mr.Atul K. Jasani, Advocate for the Respondents.
                                                        ---

                                                    CORAM : DHIRAJ SINGH THAKUR AND
                                                            ABHAY AHUJA, JJ.

DATE : AUGUST 05, 2022. P.C.:-

1. After deciding the issue in Income Tax Appeal No.525 of 2018 which is kept on 15th September, 2022, stand over to 8th December, 2022.

(ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR, J.)