Bombay High Court
The Principal Commissioner Of Income ... vs Indian Loan Receivable Trust May 2008 on 5 August, 2022
Author: Abhay Ahuja
Bench: Dhiraj Singh Thakur, Abhay Ahuja
Priya Soparkar 1 28, 29 and 31 itxa 774-18 and ors-os
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL NO.774 OF 2018
The Principal Commissioner of
PRIYA Income Tax-23, Mumbai. ... Appellant
RAJESH V/s.
SOPARKAR M/s Indian Loan Receivable Trust Mat 2008 ... Respondent
Digitally signed by
PRIYA RAJESH WITH
SOPARKAR INCOME TAX APPEAL NO.779 OF 2018
Date: 2022.08.06
12:34:04 +0530
The Principal Commissioner of
Income Tax-23, Mumbai. ... Appellant
V/s.
M/s Indian Corporate Loan Securitization
Trust 2008, Series-27. ... Respondent
AND
INCOME TAX APPEAL NO.782 OF 2018
The Principal Commissioner of
Income Tax-23, Mumbai. ... Appellant
V/s.
M/s Long Bond Receivable Trust 2006, Series IV. ... Respondent
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Mr.P.C.Chhotary, Advocate for the Appellant.
Mr.Atul K. Jasani, Advocate for the Respondents.
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CORAM : DHIRAJ SINGH THAKUR AND
ABHAY AHUJA, JJ.
DATE : AUGUST 05, 2022. P.C.:-
1. After deciding the issue in Income Tax Appeal No.525 of 2018 which is kept on 15th September, 2022, stand over to 8th December, 2022.
(ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR, J.)