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[Cites 0, Cited by 0] [Section 123(2)] [Section 123] [Entire Act]

Union of India - Subsection

Section 123(2)(b) in The Code of Civil Procedure, 1908

(b)[ two legal practitioners enrolled in that Court,] [Substituted by Act 2 of 1951, Section 16, for the original Clauses (b) and (c).]