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State of Rajasthan - Section

Section 8 in The Rajasthan Tax on Professions, Trades, Callings and Employments Rules, 2000

8. Certificate to be furnished by an employee to his employer.

- The Certificate to be furnished by a person to his employer under the second proviso to section 5 shall be in Form PT 5 or, in Form PT 6, as the case may be.