Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 4 in Haryana Electricity Regulatory Commission (Officers and Employees Conditions of Service) Regulations, 1999 4. The officers and employees may be appointed by the Commission :(i)on regular basis,(ii)on contact of service, or(iii)on deputation from other service.
