Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(40) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(40)to co-operate with any other Universities authorities or associations or any other public or private bodies in such manner and for such purposes as the University may determine;