Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Uttar Pradesh - Subsection Section 9(f) in The U.P. Co-Operative Processing Units and Cold Storage Centralised Service Rules, 1981 (f)have the power to determine and modify from time to time the strength of the Service with the prior approval of the Registrar.
