Supreme Court - Daily Orders
Sant Lal Gupta vs Modern Coop Group Housing Society Ltd. on 15 February, 2018
Bench: Chief Justice, A.M. Khanwilkar
M.A. D. No. 5275/2018
ITEM NO.825 COURT NO.1 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MISCELLANEOUS APPLICATION Diary No. 5275/2018 in Civil Appeal No.
9439/2003
SANT LAL GUPTA & ORS. Petitioners
VERSUS
MODERN COOP GROUP HOUSING SOCIETY LTD. & ORS. Respondents
Date : 15-02-2018 This matter was MENTIONED today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
For Petitioner
For Respondents
Ms. Kiran Bhardwaj, Adv.
UPON hearing the counsel the Court made the following
O R D E R
On mentioning, the matter is taken on Board.
List the matter, subject to curing of defects, alongwith Contempt Petition (Civil) Nos. 1505-1506/2017 before the appropriate Bench as per the roster.
(Deepak Guglani) (H.S. Parasher)
Court Master Assistant Registrar
Signature Not Verified
Digitally signed by
DEEPAK GUGLANI
Date: 2018.02.15
17:00:42 IST
Reason: