Gujarat High Court
M/S Inox Renewables Limited vs Jayesh Electricals Ltd on 7 August, 2019
Author: R.M.Chhaya
Bench: R.M.Chhaya, B.N. Karia
C/SCA/9536/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 9536 of 2019
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M/S INOX RENEWABLES LIMITED
Versus
JAYESH ELECTRICALS LTD
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Appearance:
MR KAMLESH P VAIDANKAR(10135) for the Petitioner(s) No. 1
NILOPHER K VAIDANKAR(8382) for the Petitioner(s) No. 1
MR TUSHAR N VYAS(3161) for the Respondent(s) No. 1
NIDHI T VYAS(7772) for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE R.M.CHHAYA
and
HONOURABLE MR.JUSTICE B.N. KARIA
Date : 07/08/2019
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE R.M.CHHAYA) Ms. Nidhi T. Vyas, learned advocate for the respondent states that reply shall be filed by her today and copy of the same may be supplied to the learned advocate for the petitioner.
As per order dated 10th May 2019 of this Court, it would be open for the petitioner to seek time before the Executing Court.
At the request of Ms. Nidhi T. Vyas, learned advocate for the respondent, stand over to 9 th September 2019.
(R.M.CHHAYA, J) (B.N. KARIA, J) K. S. DARJI Page 1 of 1 Downloaded on : Thu Aug 08 01:04:47 IST 2019