Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(3) in The Gujarat Sick Textile Undertakings (Nationalisation) Act, 1986

(3)Separate records shall be maintained by the Commissioner in respect of each sick textile undertakings in relation to which payments have been made to him under this Act.