Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Vasantha (Dead) vs Rajalakshmi @ Rajam (Dead) on 13 September, 2023

Bench: Hrishikesh Roy, Pankaj Mithal

     ITEM NO.102                              COURT NO.8                  SECTION XII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                                   Civil Appeal   No(s).3854/2014

     VASANTHA (DEAD)                                                      Appellant(s)

                                                     VERSUS

     RAJALAKSHMI @ RAJAM (DEAD)                                           Respondent(s)


     Date : 13-09-2023 This appeal was called on for hearing today.

     CORAM :
                                  HON'BLE MR. JUSTICE HRISHIKESH ROY
                                  HON'BLE MR. JUSTICE PANKAJ MITHAL


     For Appellant(s)                  Mr. Dama Seshadri Naidu, Sr. Adv.
                                       Mr. G. Balaji, AOR
                                       Ms. Shivali Chaudhary, Adv.


     For Respondent(s)                 Mr. V. Ramasubramanian, AOR


                              UPON hearing the counsel the Court made the following

                                                  O R D E R

List the matter in the month of November 2023.

[DEEPAK JOSHI] [KAMLESH RAWAT] COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2023.09.16 12:58:31 IST Reason: