Supreme Court - Daily Orders
Vasantha (Dead) vs Rajalakshmi @ Rajam (Dead) on 13 September, 2023
Bench: Hrishikesh Roy, Pankaj Mithal
ITEM NO.102 COURT NO.8 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).3854/2014
VASANTHA (DEAD) Appellant(s)
VERSUS
RAJALAKSHMI @ RAJAM (DEAD) Respondent(s)
Date : 13-09-2023 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE HRISHIKESH ROY
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Appellant(s) Mr. Dama Seshadri Naidu, Sr. Adv.
Mr. G. Balaji, AOR
Ms. Shivali Chaudhary, Adv.
For Respondent(s) Mr. V. Ramasubramanian, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matter in the month of November 2023.
[DEEPAK JOSHI] [KAMLESH RAWAT] COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2023.09.16 12:58:31 IST Reason: