Delhi High Court - Orders
Om Prakash vs Som Prakash Gupta on 8 December, 2022
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RC.REV. 499/2018 & CM APPL. 43714/2018
OM PRAKASH ..... Petitioner
Through: Ms. Sonali Malhotra, Advocate
(Amicus Curiae).
Petitioner in person.
versus
SOM PRAKASH GUPTA ..... Respondent
Through: Mr. Pankaj Kumar Verma, Mr.
Shailendra Negi, Mr. Sandeep, Mr.
Ankit Chauhan, Advocates.
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 08.12.2022
1. In pursuance of this Court's order dated 06.02.2020, a report in sealed cover has been received from the concerned Rent Controller enclosing the statement of the Postman and the process server, which has been opened in Court today. The same is taken on record. A copy of the report and the statements be provided by the Registry to the parties as well as the learned Amicus Curiae.
2. List the matter for consideration on 12.01.2023.
3. Interim order dated 06.02.2020 to continue.
MANMEET PRITAM SINGH ARORA, J DECEMBER 08, 2022/msh/aa Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:12.12.2022 18:35:04