Supreme Court - Daily Orders
Cmc Limited vs Deputy Director Employees State ... on 8 February, 2024
ITEM NO.113 COURT NO.11 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO. 10343/2011
CMC LIMITED APPELLANT(S)
VERSUS
DEPUTY DIRECTOR,
EMPLOYEES STATE INSURANCE CORPORATION RESPONDENT(S)
Date : 08-02-2024 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
HON'BLE MR. JUSTICE SANDEEP MEHTA
For Appellant(s)
Mr. Shraman Sinha, AOR
For Respondent(s)
Mr. Vaibhav Manu Srivastava, AOR
UPON hearing the counsel, the Court made the following
O R D E R
1. At the joint request of learned counsel for the parties, the matter is adjourned today to enable the learned counsel to check the records and assist the Court.
2. List on 21st February, 2024. (POOJA SHARMA) Signature Not Verified (NAND KISHOR) COURT MASTER (SH) Digitally signed by COURT MASTER (NSH) POOJA SHARMA Date: 2024.02.09 15:03:10 IST Reason: