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Delhi High Court - Orders

Central Bureau Of Investigation vs Pramod Kumar Garg & Ors on 15 May, 2023

Author: Amit Sharma

Bench: Amit Sharma

                                    $~36
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CRL.REV.P.                     1283/2019,                 CRL.M.A.         42396/2019    (Delay)     &
                                                CRL.M.A. 5364/2020 (Delay)
                                                CENTRAL BUREAU OF INVESTIGATION                                                  ..... Petitioner
                                                                                      Through:                 Mr. Anupam S. Sharma, SPP for CBi
                                                                                                               with Mr. Prakash, Advocate.

                                                                                      versus

                                                PRAMOD KUMAR GARG & ORS.                                                         ..... Respondents
                                                                                      Through:                 None

                                                CORAM:
                                                HON'BLE MR. JUSTICE AMIT SHARMA
                                                                                      ORDER

% 15.05.2023

1. Notice could not be served to the respondents on account of non-filing of process fee by the petitioner.

2. Issue fresh notice to the respondents by all permissible modes, including through electronic mail, if any, returnable on 17.10.2023.

AMIT SHARMA, J MAY 15, 2023/ab This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/09/2023 at 09:19:53