Delhi High Court - Orders
Central Bureau Of Investigation vs Pramod Kumar Garg & Ors on 15 May, 2023
Author: Amit Sharma
Bench: Amit Sharma
$~36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 1283/2019, CRL.M.A. 42396/2019 (Delay) &
CRL.M.A. 5364/2020 (Delay)
CENTRAL BUREAU OF INVESTIGATION ..... Petitioner
Through: Mr. Anupam S. Sharma, SPP for CBi
with Mr. Prakash, Advocate.
versus
PRAMOD KUMAR GARG & ORS. ..... Respondents
Through: None
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 15.05.2023
1. Notice could not be served to the respondents on account of non-filing of process fee by the petitioner.
2. Issue fresh notice to the respondents by all permissible modes, including through electronic mail, if any, returnable on 17.10.2023.
AMIT SHARMA, J MAY 15, 2023/ab This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/09/2023 at 09:19:53