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State of Uttar Pradesh - Section

Section 26 in The U.P. Narcotic Drugs Rules, 1986

26. Permit for poppy straw.

- For obtaining poppy straw for scientific or medical purpose any person may apply to the Collector with full details of the quantity required and the purpose for which the poppy straw is needed. The Collector, after such enquiries, as he considers necessary, may issue a permit in Form No. NDPS-2 on payment of a permit fee of Rs. 10.00. The permit holder shall obtain the poppy straw mentioned in his permit from the licensee holding licence Form No. NDPS-I.