Section 33(2)(a) in The Shree Karveer Niwasini Mahalaxmi (Ambabai) Mandir (Kolhapur) Act, 2018

[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

(a)the Committee is not keeping regular accounts of all receipts and disbursements as required under sub-section (1); or

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