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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Telangana - Subsection

Section 15(2)(ii) in Telangana Abolition of Inams Act, 1955

(ii)in bonds either negotiable or not negotiable carrying interest at the rate specified in sub-section (1) and of guaranteed face value maturing within a specified period not exceeding ten years.