Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Jammu-Kashmir - Subsection Section 10(1) in J&K State Haj Committee Rules, 2013 (1)A casual vacancy in the office of Chairperson shall be filled in accordance with the provisions of section 15 read with the provisions of sub-section (2) of section 7.
