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State of Madhya Pradesh - Section

Section 41 in The M.P. Forests (Hunting, Shooting, Fishing, Poisoning Water and Setting Traps or Snares in Reserved or Protected Forests) Rules, 1963

41. Collection of specimen of rarer fauna.

- Person requiring specimens of rarer fauna for bonafide scientific or museum purposes shall apply to the State Government who may fix the fee and number of specimens to be shot and depute a special officer to collet the specimens required.