Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(24)] [Section 4] [Entire Act] State of Gujarat - Subsection Section 4(24)(b) in Gujarat University (Amendment) Act, 1972 (b)to regulate the fees to be paid by the students in affiliated colleges, and recognized and approved institutions;