Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(2) in Bihar Anti Terrorist Squad Rules, 2014

(2)The Inspector General shall be responsible for assigning duties, training, discipline, and welfare of the personnel deployed in the Squad. He shall discharge his administrative responsibilities with the help of the Deputy Inspector General and other supervisory officers.