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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Jharkhand - Subsection

Section 17(2)(b) in Bihar District Sub-Registrar and Sub-Registrar Recruitment Rules, 1973

(b)On the basis of the marks obtained at the written examination the Commission shall arrange for a viva voce test of the candidates who have qualified at the written examination according to sub-rule (a):