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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Punjab - Subsection

Section 81(1) in The Punjab Town Improvement Trust Rules, 1939

(1)When the cash in hand is running low and the advance has to be recouped, and in any case on the last working day of each month, a red line shall be drawn across the page of the register (No. 39), total of the items cast, and a contingent bill prepared in form No. 28 in which full details of the expenditure shall be given. The officer responsible for the permanent advance after comparing the bill with the register shall sign both and send the bill to the Trust office for payment, noting the date of despatch in column 7(a). On receipt of cheque from the Trust office columns 7(b) and (c) shall be filled in.