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[Cites 0, Cited by 16] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in The Reserve Bank of India Act, 1934

(2)Subject to any such directions, the general superintendence and direction of the affairs and business of the Bank shall be entrusted to a Central Board of Directors which may exercise all powers and do all acts and things which may be exercised or done by the Bank.