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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(7) in Tamil Nadu Panchayats (Preparation of Plans and Estimates for Works and Mode and Conditions of Contracts) Rules, 2007

(7)Any person, working in the Rural Development and Panchayat Raj Department, holding technical posts equivalent to Assistant Engineer, Assistant Executive Engineer and Executive Engineer are also competent to accord technical sanction as indicated above.] [Substituted by G.O. Ms. No. 54, dated 22.5.2014.]