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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Tamilnadu - Subsection

Section 44(2)(b) in Tamil Nadu Lokayukta Act, 2018

(b)term of Search Committee, fees and allowances payable to its Members and the manner of selection of panel of names under sub-section (5) of section 4;