Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttarakhand - Subsection

Section 6(1) in Uttarakhand Medical Council Act, 2002

(1)The president or the Vice-President may at any time resign his office by a notice in writing addressed to the council and delivered to the Registrar, the resignation shall take effect from the date on which it is accepted by council or on the expiry of sixty days from the date of the delivery of the notice, whichever is earlier.