Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act] Union of India - Subsection Section 90(1)(a) in Multi State Co-Operative Societies Act, 1984 (a)an order made by the Central Registrar under sub-section (2) of Section 7 refusing to register a multi-State co-operative society: