Himachal Pradesh High Court
Taazu Deen vs . Teja Singh And Others on 25 February, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Taazu Deen vs. Teja Singh and others RSA No. 4225 of 2013 .
25.02.2022 Present: None for the appellant.
Mr. Hemant Vaid, Advocate, for the respondents.
Learned counsel for the appellant is not available right now. As prayed, list after two weeks before the appropriate Bench.
February 25,2022 (Vivek Singh Thakur)
(ms) Judge
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