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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(3) in The Orissa Agricultural Credit Operations and Miscellaneous Provisions (Banks) Rules, 1976

(3)The Sub-Registrar receiving the copy of the document referred to in Sub-rule (2) shall send the acknowledgement within fifteen days from the date of its receipt.