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[Cites 0, Cited by 0] [Section 106BB(1)] [Section 106BB] [Entire Act]

State of Uttarakhand - Subsection

Section 106BB(1)(a) in Uttarakhand Panchayati Raj Act, 2016

(a)to desist or refrain, as the case may be, from using, or allowing to be used the building or place for such purpose, or