Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(54) in West Bengal Municipal (Building) Rules, 2007

(54)"plinth" means the part of a wall or structure between the ground level and the level of the lowest floor of a building above ground level;