Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(b) in Foreign Exchange Management (Deposit) Regulations, 2016

(b)Lending of resources mobilised by authorised dealers under these accounts are not subject to any interest rate stipulations.