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Union of India - Section

Section 4 in The Department of Information Technology Ministry Of Communications and Informationtechnology, Controller of Certifying Authorities, Gazetted and Non-Gazetted Posts Recruitment Rules, 2009

4. Method of recruitment, age limit and other qualifications, etc

.-The method of recruitment to the said posts, age limit, qualifications and other matters connected therewith shall be as specified in columns 5 to 14 of the aforesaid Schedule.