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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Gujarat - Subsection

Section 22(1)(xiv) in The Maharaja Sayajirao University of Baroda Act, 1949

(xiv)to consider and pass [resolutions] [This word was substituted for the word 'resolution' by Bombay 9 of 1951, Section 3, Schedule] on the financial estimate prepared by the Syndicate;