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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(iv) in Rajasthan Civil Services (Conduct) Rules, 1971

(iv)a teacher or librarian may, subject to rules and regulations of Education Department, and members of the Service of Rajasthan Oriental Research Institute, Archives and Archaeological Department, be permitted by the Appointing Authority to join or attend any educational institution outside his office hours, for the purpose of preparing himself for, and sitting at any examination higher than the matriculation examination or recognised Board or University or any other examination declared to be equivalent thereto; and