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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1) in The Rajasthan Municipalities (Octroi) Rules, 1962

(1)In case of goods for immediate transportation, the Incharge of the Octroi outpost shall drawn up in triplicate a transit pass in Form No. 5, after receiving by way of deposit such amount as may be equivalent to the amount of octroi payable thereon the first copy of which shall be retained in the Transit Pass Book counterfoil, the second copy shall be given to the person bringing the goods and the third copy shall be forwarded to the octroi Superintendent.Issue of transit pass.-[Circular No. Tax/P. 49(1) DLB/63, dated 3-1-1964.]vkidk /;ku jktLFkku uxjikfydk pqaxh fu;e] 1962 ds fu;e 11 dh vksj vkdf"kZr fd;k tkrk gS ftlesa ekxZLFk&i= ( VzkaftV&ikl) tkjh fd;s tkus dk izko/kku gS] dbZ egRoiw.kZ lM+dsa bl izdkj cuh gqbZ gSa fd os uxjikfydk {ks= esa rks gS ijUrq 'kgj ds ckgj&ckgj tkrh gSa rFkk ,slh lM+dksa ij dLcs ds izos'k fd;s tkus ds fy;s jkLrs ij pqaxh ukdk ,d gh gS- ,slh lM+dksa ij ;krk;kr lh/kk vU; 'kgjksa dks tknk gS rFkk ml dLcs ds vanj izos'k ugha djrk] ,slh fLFkfr esa ekZxLFk&i= tkjh djus esa O;FkZ esa ;krk;kr dks ck/kk igqaprh gS-vr% ,rn~}kjk vki dks funsZ'k fn;k tkrk gS fd ,sls ekeyksa esa tgka dksbZ eq[; lM+d 'kgj ds ckgj&ckgj tkrh gks rFkk ;krk;kr dks 'kgj esa izos'k djus dh vko';drk u gks] ogka ekxZLFk&i= tkjh ugha fd;k tkos fdUrq ;fn ml lM+d ls vkus okys ;krk;kr dks 'kgj ds vanj izos'k dj vU; jkLrksa ls ckgj tkuk gks rks ekxZLFk&i= tkjh fd;k tkuk vko';d gksxk-