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[Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(5)(a) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972

(a)The names of the candidates nominated shall be conspicuously exhibited in writing on a blackboard or in any other convenient manner so as to be visible to the members.