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State of Maharashtra - Section

Section 29 in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

29. Equipment for weighman, measurer and surveyor.

- Every weighman, measurer and surveyor shall use such equipment as may be [directed by the Director.] [Amended as per Government Notification, Agriculture and Co-operation Department No. APM. 2072/3166-C-I, dated 28th September, 1972.]